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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(3) in The Ministers (Allowances, Medical Treatment and other Privileges) Rules, 1957

(3)[ A Minister, when travelling on duty by road shall be entitled, without payment, to take with him one relative.] [Added vide MHA Notification No.14/3/59-Public.I dated 21-11-1960.]C - By Air