Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 33 in Tamil Nadu National Law School Act, 2012 33. Constitution of other authorities. - The Executive Council may constitute such other authorities of the School as may be necessary in the manner prescribed in the regulations.
