Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Delhi High Court - Orders

Ganganagar Bottling Company vs M/S Hindustan Coca-Cola Bottling on 19 October, 2022

Author: Anup Jairam Bhambhani

Bench: Anup Jairam Bhambhani

                          $~16
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      O.M.P. (COMM) 118/2017
                                 GANGANAGAR BOTTLING COMPANY                          ..... Petitioner
                                                    Through:     Ms. Preeti Gupta, Advocate.

                                                    versus

                                 M/S HINDUSTAN COCA-COLA BOTTLING                   ..... Respondent
                                                    Through:     Ms. Pavni Poddar, Advocate.

                                 CORAM:
                                 HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                                                    ORDER

% 19.10.2022 At request made on behalf of learned senior counsel appearing for the respondent, which is not opposed by learned counsel appearing for the petitioner, re-notify on 27th January 2023.

ANUP JAIRAM BHAMBHANI, J.

OCTOBER 19, 2022/uj Signature Not Verified Digitally Signed By:DIVYA SHARMA Signing Date:20.10.2022 15:46:45