Delhi High Court - Orders
Ganganagar Bottling Company vs M/S Hindustan Coca-Cola Bottling on 19 October, 2022
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 118/2017
GANGANAGAR BOTTLING COMPANY ..... Petitioner
Through: Ms. Preeti Gupta, Advocate.
versus
M/S HINDUSTAN COCA-COLA BOTTLING ..... Respondent
Through: Ms. Pavni Poddar, Advocate.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 19.10.2022 At request made on behalf of learned senior counsel appearing for the respondent, which is not opposed by learned counsel appearing for the petitioner, re-notify on 27th January 2023.
ANUP JAIRAM BHAMBHANI, J.
OCTOBER 19, 2022/uj Signature Not Verified Digitally Signed By:DIVYA SHARMA Signing Date:20.10.2022 15:46:45