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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Madhya Pradesh - Subsection

Section 64(2) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(2)The Finance Committee or the sub-committee, as the case may be, shall, as soon as may be, consider, the budget estimates prepared by the Secretary and make such modifications and additions thereto as it shall think fit and submit the same to the Market Committee not later than the fifteenth day of July.