Supreme Court - Daily Orders
Chandresh D. Jethani And Anr. Etc. vs Dedicated Freight Corridor ... on 7 April, 2022
Bench: Chief Justice, Uday Umesh Lalit, A.M. Khanwilkar, K.M. Joseph
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
CURATIVE PETITION (CIVIL) NOS.258259/2020
IN
REVIEW PETITION (CIVIL) NOS.10341035/2019
IN
C.A. NOS.99349935/2018
CHANDRESH D. JETHANI AND ANR. ETC. Petitioner(s)
VERSUS
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA Respondent(s)
LTD. & ORS.
O R D E R
We have gone through the Curative Petitions
and the relevant documents. In our opinion, no case is made
out within the parameters indicated in the decision of this
Court in “Rupa Ashok Hurra vs. Ashok Hurra & Another”,
reported in 2002 (4) SCC 388. Hence, the Curative Petitions
are dismissed.
……………………………………CJI
(N.V. RAMANA)
……………………………………………J
(UDAY UMESH LALIT)
……………………………………………J
(A.M. KHANWILKAR)
……………………………………………J
(K.M. JOSEPH)
New Delhi;
Signature Not Verified
7TH APRIL, 2022.
Digitally signed by
VISHAL ANAND
Date: 2022.04.16
12:03:40 IST
Reason:
ITEM NO.1003 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CURATIVE PET(C) Nos. 258259/2020 in R.P.(C) Nos.10341035/2019 in
C.A. Nos.99349935/2018
CHANDRESH D. JETHANI AND ANR. ETC. Petitioner(s)
VERSUS
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA Respondent(s)
LTD. & ORS.
(FOR ADMISSION)
Date : 07042022 This petition was circulated today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE K.M. JOSEPH
By Circulation
UPON perusing papers the Court made the following
O R D E R
The Curative Petitions are dismissed, in terms of the signed order.
(VISHAL ANAND) (R.S. NARAYANAN) ASTT. REGISTRARcumPS COURT MASTER (NSH) (Signed Order is placed on the file)