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Bombay High Court

Runwal Constructions And Ors vs Sandeep Terrace Co-Operative Housing ... on 27 November, 2019

Author: R.D. Dhanuka

Bench: R.D. Dhanuka

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

       CIVIL APPLICATION IN FA NO. 2527 OF 2019
                          In
        FIRST APPEAL STAMP NO. 18660 OF 2019

 Runwal Constructions And Ors.                         ....Applicant
            V/S
 Sandeep Terrace Co-operative Housing Society       ....Respondent

Ltd. And Ors.

WITH CIVIL APPLICATION IN FA NO. 2528 OF 2019 In FIRST APPEAL LODGING NO . 18660 OF 2019 Runwal Constructions And Ors. ....Applicant V/S Sandeep Terrace Co-operative Housing Society ....Respondent Ltd. And Ors.

Mr Saket Mone i/by Vidhii Partners For Applicant ( MENTIONED AT 11.00 A.M. ) mS sHITAL mANE tADKE, aDVOCATE FOR mcgm.

      CORAM :         R.D. DHANUKA, J
      DATE :          27th November, 2019
 P.C. :

In view of the joint request made by the learned Counsel for the parties, stand over to 09/12/2019 . Ad-interim order, if any, to continue till next date.

( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 27/11/2019 ::: Downloaded on - 28/11/2019 03:42:53 :::