Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 88 in The Bihar Primary and Middle Education Rules, 1961

88. Advice of Sub-divisional and Block Officers to be obtained.

- The Officer incharge of the Community Project Block, Anchal-cum-Development Block and National Extension Service Block, wherever such a Block exists, shall invariably be consulted before entertaining any request or proposal for construction of new school buildings or additions to existing school buildings in villages under their respective jurisdiction. In other areas, the respective Sub-divisional Officers shall be similarly consulted.