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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 58(2)(a) in Kashmir and Jammu Universities Act, 1969

(a)all degree conferred, and diplomas, certificates and privileges granted by the University of Jammu and Kashmir under the Jammu and Kashmir University Act, 1965 shall be as good and valid as if conferred and granted by the University concerned under this Act ;