Supreme Court - Daily Orders
Ram Gopal Meena vs Central Bureau Of Investigation on 12 May, 2023
Bench: S. Ravindra Bhat, Dipankar Datta
ITEM NO.24 COURT NO.12 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 5396/2023
(Arising out of impugned final judgment and order dated 02-12-2022
in CRM (M) No. 406/2021 passed by the High Court Of Jammu & Kashmir
And Ladakh At Srinagar)
RAM GOPAL MEENA Petitioner(s)
VERSUS
CENTRAL BUREAU OF INVESTIGATION Respondent(s)
(FOR ADMISSION)
Date : 12-05-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Mr. Ranbir Singh Yadav, AOR
Mr. R.l. Meena, Adv.
Mr. Puran Mal Saini, Adv.
Ms. Anzu K. Varkey, Adv.
Mr. Ritesh Patil, Adv.
Mr. Yogesh Yadav, Adv.
Mr. Pati Raj Yadav, Adv.
Mr. Ram Niranjan Roy, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The learned counsel for the petitioner seeks leave to withdraw this Special Leave Petition.
The Special Leave Petition is, accordingly, dismissed as withdrawn.
Signature Not Verified(JAYANT KUMAR ARORA) Digitally signed by Jayant Kumar Arora Date: 2023.05.13 (MATHEW ABRAHAM) ASTT. REGISTRAR-cum-PS 12:52:28 IST Reason: COURT MASTER