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Punjab-Haryana High Court

State Of Haryana Through Collector vs Ram Singh And Others --Respondents on 25 August, 2010

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

In the High Court for the States of Punjab and Haryana at Chandigarh.



                                    RFA No.2228 of 2004
                                    Decided on 25.8.2010.



State of Haryana through Collector, Karnal    -- Appellants


                   Vs.


Ram Singh and others                         --Respondents

CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN Present: Mr.Anjum Ahmad,Addl.A.G.Haryana, for the appellant Mr.P.S.Rana,Advocate,for the respondents. Rakesh Kumar Jain, J, (Oral) For orders, see RFA No.1483 of 1996 of even date.




25.8.2010                                        (Rakesh Kumar Jain)
RR                                                       Judge