Punjab-Haryana High Court
State Of Haryana Through Collector vs Ram Singh And Others --Respondents on 25 August, 2010
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
In the High Court for the States of Punjab and Haryana at Chandigarh.
RFA No.2228 of 2004
Decided on 25.8.2010.
State of Haryana through Collector, Karnal -- Appellants
Vs.
Ram Singh and others --Respondents
CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN Present: Mr.Anjum Ahmad,Addl.A.G.Haryana, for the appellant Mr.P.S.Rana,Advocate,for the respondents. Rakesh Kumar Jain, J, (Oral) For orders, see RFA No.1483 of 1996 of even date.
25.8.2010 (Rakesh Kumar Jain) RR Judge