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Delhi High Court - Orders

M/S Anant Raj Projects Ltd vs Land & Building Department & Anr on 30 March, 2022

Author: Anu Malhotra

Bench: Anu Malhotra

                      $~53
                      *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                      +    LA.APP. 263/2016

                          M/S ANANT RAJ PROJECTS LTD              ..... Appellant
                                        Through: Mr.Soham Kumar and Ms.Prarthana
                                                 Singhania, Advocates

                                           versus

                          LAND & BUILDING DEPARTMENT & ANR ..... Respondents
                                       Through: Ms.Jyoti Tyagi, Advocate for L & B
                                                Deptt.
                                                Ms.Namrata Mukim, Standing
                                                Counsel with Ms.Garima Jindal,
                                                Advocate for NDMC

                          CORAM:
                          HON'BLE MS. JUSTICE ANU MALHOTRA
                                  ORDER

% 30.03.2022 Renotify on 30.5.2022 along with LA.APP No.452/2009.

ANU MALHOTRA, J MARCH 30, 2022/SV Signature Not Verified Digitally Signed By:SUMIT GHAI Signing Date:31.03.2022 14:21:58 This file is digitally signed by PS to HMJ ANU MALHOTRA.