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State of Uttar Pradesh - Section

Section 4 in The U.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972

4. Appointment of agents.

(1)The State Government may, for the purpose of purchase of and trade in tendu leaves on its behalf, appoint agents in respect of different units, and any such agent may be appointed in respect of more than one unit.
(2)The terms and conditions of and the procedure respecting, such appointment shall be such as may be prescribed.