Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Telangana - Subsection Section 26(2) in Nizams Institute of Medical Sciences Act, 1989 (2)All moneys credited to the Fund shall be deposited in such banks or invested in such manner as the Governing Council may decide.
