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Supreme Court - Daily Orders

Cit Raipur vs M/S Agrawal Round Rolling Mills Ltd on 17 January, 2014

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ITEM NO.25                  COURT NO.2             SECTION IIIA

              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil)....../2014
                                             CC 143/2014

(From the judgement and order dated 22/07/2013 in     TCA     No.15/2011,   of   The
HIGH COURT OF CHHATTISGARH AT BILASPUR)

CIT RAIPUR                                           Petitioner(s)

                   VERSUS

M/S AGRAWAL ROUND ROLLING MILLS LTD                  Respondent(s)

 With I.A. 1 (for c/delay in filing SLP)

Date: 17/01/2014    This Petition was called on for hearing today.

CORAM :
          HON’BLE MR. JUSTICE R.M. LODHA
          HON’BLE MR. JUSTICE SHIVA KIRTI SINGH


For Petitioner(s)          Mr. Gourab Banerji, A.S.G.
                           Ms. Rashmi Malhotra, Adv.
                           Ms. Rekha Pandey, Adv.
                           Mr. Sahil Tagotra, Adv.
                           Mr. Parul Kumar, Adv.
                        Mrs Anil Katiyar,Adv.

For Respondent(s)

             UPON hearing counsel the Court made the following
                                 O R D E R

Heard Mr. Gourab Banerji, learned Additional Solicitor General for the petitioner.

Delay condoned.

Special leave petition is dismissed. |(Rajesh Dham) | |(Renu Diwan) | |Court Master | |Court Master |