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State of Rajasthan - Section

Section 9B in The Rajasthan Municipal (Subordinate and Ministerial Service) Rules, 1963

9B. Reservation of vacancies for woman candidates.

- Reservation of vacancies for woman candidates shall be 20% categorywise in direct recruitment. In the event of non-availability of eligible and suitable woman candidates in a particular year, the vacancies so reserved for them shall be filled in accordance with the normal procedure and such vacancies shall not be carried forward to the subsequent year and reservation shall be treated as horizontal reservation i.e. the reservation of woman candidates shall be adjusted proportionately in the respective category to which the woman candidate belongs.]