Andhra Pradesh High Court - Amravati
M.L Narasinga Rao vs State Of Andhra Pradesh on 31 January, 2022
HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO.: W.P.No.28936 of 2008
PROCEEDING SHEET
Sl.No. Date ORDER OFFICE
NOTE
2. 31.01.2022 MGR,J
This matter pertains to the year 2008.
This Court on 13.12.2008, while issuing Rule Nisi
granted interim order of Status-quo to be
maintained as on that date. No counter is filed
till date.
Learned Assistant Government Pleader
for Revenue seeks further time to file counter.
The matter is adjourned to enable the
respondents to file counter.
Post on 28.02.2022.
If the respondents failed to file the counter by the next date of hearing, the respondents shall appear before this Court along with the connected records to assist the Court to pass appropriate orders.
Registry is directed to communicate this order to the respondents by duly marking a copy to the Government Pleader for Revenue (ULC) for information and necessary action.
______ MGR, J PGT 2