Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 127(1)] [Section 127] [Entire Act] State of Madhya Pradesh - Subsection Section 127(1)(iii) in The M.P. Municipalities Act, 1961 (iii)specified in the Scheduled to the Madhya Pradesh Sthaniya Kshctron Me Mai Ke Pravesh Par Kar Adhiniyam, 1976 (No. 52 of 1976);