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[Cites 0, Cited by 0] [Section 6AAH] [Entire Act]

Union of India - Subsection

Section 6AAH(d) in Income Tax Rules, 1962

(d)affiliated to, or approved by, or empanelled by, the Central Government and certified by the National Council for Vocational Training as having training standards equivalent to training institutes affiliated to the National Council for Vocational Training; or