Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] NCT Delhi - Section Section 34 in The Delhi Urban Shelter Improvement Board Act, 2010 34. Power to contract. - The Board shall be competent to enter into and perform any contract necessary for the discharge of its functions under this Act.
