Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act] Union of India - Subsection Section 101(1)(a) in The Coal Mines Regulations, 2011 (a)once at least in every 24 hours, every haulage engine, brake-wheel, rope and other appliance in use; and