Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 11 in Hyderabad Compulsory Primary Education Act 1952 11. Inspection of offices, books and accounts of Local Committees. - The office, books and accounts of every Local Committee shall be open to inspection by the concerned Officers of the Education Department.
