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Bengal Presidency - Section

Section 40 in Calcutta Port Act, 1890

40. Meetings of Commissioners.-

(1)The Commissioners shall meet, for the transaction of business, ordinarily once in every fortnight.
(2)Such meetings shall be held upon such day and at such hour as the Commissioners shall from time to time determine.
(3)At every meeting of the Commissioners five members shall constitute a quorum.