Himachal Pradesh High Court
Sita Ram Sharma vs . State Of H.P. on 26 April, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Sita Ram Sharma vs. State of H.P. .
CWP No. 8845 of 2022 26.04.2023 Present: Mr. Rishi Tandon, Advocate for the petitioners.
Mr. Anup Rattan, A.G. with Mr. Ramakant Sharma, Ms. Sharmila Patial, Addl. A.Gs and Ms. Priyanka Chauhan, Dy. A.G. for the respondent-State.
Mr. Maan Singh, Advocate for respondent No.6.
Mr. Vikrant Thakur, Advocate for respondent r No.11.
Mr. Naresh Kaul, Advocate for respondents No. 13, 14 and 18.
Mr. Deepak Kaushal, Sr. Advocate with Mr. Abhishek Verma, Advocate for respondent No.15.
List on 17th May, 2023. Reply on behalf of the respondent-State in the meanwhile.
( Tarlok Singh Chauhan )
Acting Chief Justice
April 26, 2023 ( Virender Singh )
(naveen) Judge
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