Madhya Pradesh High Court
Dinesh Kumar Namdeo vs The State Of Madhya Pradesh on 10 November, 2017
THE HIGH COURT OF MADHYA PRADESH
MCRC-17286-2017
sh
(DINESH KUMAR NAMDEO Vs THE STATE OF MADHYA PRADESH)
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2
ad
Jabalpur, Dated : 10-11-2017
Pr
None for the applicant.
Shri Manish Awasthy, learned Government Advocate, for
a
the respondent-State.
hy As none appears for the applicant, therefore, this ad application is dismissed for want of prosecution.
M (G.S. AHLUWALIA) of JUDGE rt ou C rsshukla h Digitally signed by RAGHVENDRA RAGHVEND SHARAN SHUKLA DN: c=IN, o=High Court of Madhya ig Pradesh, ou=Administration, RA SHARAN postalCode=482002, st=Madhya Pradesh, 2.5.4.20=0b4ca33e82678112c8b8779a e1f77dd53c66b97e56d85ed6193d6ff6 SHUKLA 14e6a268, cn=RAGHVENDRA SHARAN H SHUKLA Date: 2017.11.14 12:43:44 +05'30'