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Union of India - Section

Section 1 in Insolvency and Bankruptcy Board of India (Engagement of Research Associates and Consultants) Regulations, 2017

1. Short title and commencement.

(1)These regulations may be called the Insolvency and Bankruptcy Board of India (Engagement of Research Associates and Consultants) Regulations, 2017.
(2)They shall come into force on the date of their publication in the Official Gazette.