Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 4 in The Punjab School Education Board (Submission of Books and their Approval) Regulations, 1979 4. [ Text-book Committee. [Substituted vide Board's item No. 2(5) dated 6-8-1993.] - The Academic Council shall approve text-books, other books, instructional material, maps and practical notebooks on the recommendation of the sub- committee of the Academic Council constituted by the Chairman for this purpose.]
