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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax Delhi 8 vs M/S. Shiv Sai Infrastructure Pvt. Ltd. on 2 August, 2019

Bench: Ashok Bhushan, Navin Sinha

     ITEM NO.6                              COURT NO.10                 SECTION XIV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL)...... Diary No(s).10017/2019

     (Arising out of impugned final judgment and order dated 23-07-2018
     in WPC No.2158/2016 passed by the High Court Of Delhi At New Delhi)

     PR. COMMISSIONER OF INCOME TAX DELHI 8                              Petitioner(s)

                                                    VERSUS

     M/S. SHIV SAI INFRASTRUCTURE PVT. LTD.                              Respondent(s)

     (IA No.81490/2019 - CONDONATION OF DELAY IN FILING
     IA No.81491/2019 - CONDONATION OF DELAY IN REFILING)

     WITH
     Diary No(s).10000/2019 (XIV)
     (FOR ADMISSION and I.R. and IA No.97075/2019-CONDONATION OF DELAY
     IN FILING and IA No.97077/2019-CONDONATION OF DELAY IN REFILING and
     IA      No.97079/2019-PERMISSION       TO      FILE      ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 02-08-2019 These matters were called on for hearing today.
     CORAM :
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN
                             HON'BLE MR. JUSTICE NAVIN SINHA
     For Petitioner(s)
                                       Ms. Niranjana Singh, Adv.
                                       Mr. Zoheb Hossain, Adv.
                                       Mr. Niranjan Singh, Adv.
                                       Mr. Rajeev Ranjan, Adv.
                                       Mrs. Anil Katiyar, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The special leave petitions are dismissed.

Pending application(s), if any, stands disposed of.

Signature Not Verified Digitally signed by ARJUN BISHT Date: 2019.08.02 16:51:59 IST Reason:

(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER