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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(1)(iii) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(iii)[ * * *] [Omitted 'three persons elected by single transferable vote by the Court from among its members;' by Act No. 9 of 2002.]