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[Cites 0, Cited by 3] [Section 7K] [Entire Act]

Union of India - Subsection

Section 7K(2) in Employees Provident Funds Miscellaneous Provisions Act, 1952

(2)The Central Government or a State Government or any other authority under this Act may authorize one or more legal practitioners or any of its officers to act as presenting officers and every person so authorized may present the case with respect to any appeal before a Tribunal.