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[Cites 0, Cited by 0] [Section 62(9)] [Section 62] [Entire Act]

State of Bihar - Subsection

Section 62(9)(u) in Bihar Factories Rules, 1950

(u)An exit door shall not open immediately upon a flight of stairs. A landing equal to at least the width of the doorway shall be provided in the stairway at each doorway. The level of landing shall be the same as that of the floor which it serves.