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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Kerala - Subsection

Section 21(1) in Travancore-Cochin Medical Practitioners Act, 1953

(1)As soon as the first council is formed, the Council of Modem Medicine and the Council of Indigenous Medicine shall each appoint a committee of five members and the Council of homeopathic Medicine shall appoint a committee of three members. The Registrar and the Secretary to Government in charge of the Health Section shall be ex-officio members of each committee. Three members shall form the quorum for each committee.