Kerala High Court
The Muslim Educational Society Aged 52 ... vs Dr.Ellangovan.I.A.S
Author: A.M.Shaffique
Bench: A.M.Shaffique
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE THE AG.CHIEF JUSTICE MR.ASHOK BHUSHAN
&
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
MONDAY, THE 23RD DAY OF FEBRUARY 2015/4TH PHALGUNA, 1936
Con.Case(C).No. 147 of 2015 (S) IN WA.1574/2014
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AGAINST THE ORDER/JUDGMENT IN WA 1574/2014 of HIGH COURT OF KERALA
DATED 06-12-0015
PETITIONER(S):
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1. THE MUSLIM EDUCATIONAL SOCIETY AGED 52 YEARS
KOZHIKODE, REPRESENTED BY ITS GENERAL SECRETARY
PROF.P.O.J.LABBA.
2. DR.P.A.FAZAL GAFOOR
S/O.LATE DR.P.K.ABDUL GAFOOR, PADIYATH HOUSE
KANNUR ROAD, KOZHIKODE.
3. M.E.S DENTAL COLLEGE
PERINTHALMANNA, PALACHUVADU P.O., MALAPPURAM DISTRICT
REPRESENTED BY ITS DIRECTOR, DR.P.A.FAZAL GAFOOR.
BY ADVS.SRI.BABU KARUKAPADATH
SMT.M.A.VAHEEDA BABU
SRI.K.A.NOUSHAD
SRI.P.U.VINOD KUMAR
SRI.KANDAMPULLY RAHUL
SRI.MITHUN BABY JOHN
SRI.J.RAMKUMAR
RESPONDENT(S):
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DR.ELLANGOVAN.I.A.S
PRINCIPAL SECRETARY
DEPARTMENT OF HEALTH AND FAMILY WELFARE
GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT
THIRUVANANTHAPURAM-695001.
BY SR.GOVERNMENT PLEADER SRI.C.R.SYANKUMAR
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 23-02-2015, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
ASHOK BHUSHAN, Ag.CJ & A.M.SHAFFIQUE, J
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Cont.Case (C).No. 147 of 2015
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Dated this the 23rd February, 2015
JUDGMENT
Shaffique, J.
Learned counsel for the petitioners submits that the direction issued in the judgment is complied with. Accordingly, the proceeding is dropped and the Contempt Case is closed.
ASHOK BHUSHAN ACTING CHIEF JUSTICE A.M.SHAFFIQUE JUDGE vgs23/2/15