Calcutta High Court
Narendra Kumar Berlia vs Om Prakash Berlia & Ors on 12 December, 2023
OD-28
ORDER SHEET
IA No. GA/10/2023
In
CS/79/2011
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
NARENDRA KUMAR BERLIA
Versus
OM PRAKASH BERLIA & ORS.
BEFORE :
The Hon'ble JUSTICE KRISHNA RAO
Date : December 12, 2023.
Appearance:
Mr. Jishnu Chowdhury, Adv.
Mr. Ratul Das, Adv.
Mr. Arnab Sardar, Adv.
... for the plaintiff Mr. Sakya Sen, Adv.
Mr. S.R. Kakrania, Adv.
Mr. N. Das, Adv.
... for the defendant nos.1 & 2 Ms. Debasmita Adhikari, Adv. ... for the defendant nos.3 Mr. Varun Kedia, Adv.
Mr. Avee Jaiswal, Adv.
... for the defendant no.6 Mr. H.L. Tiku, Adv.
Mr. Yasmeet Kaur, Adv.
Mr. Aditya Kanodia, Adv.
Mr. Sumit Chakraborty, Adv.
Ms. Suparna Sardar, Adv.
... for the defendant no.16 The Court : Mr. Jishnu Chowdhury, learned counsel, is appearing for the plaintiff. Mr. Sakya Sen, learned counsel, is appearing for the defendant nos. 1 and 2. Ms. Debamita Adhikari, learned 2 counsel, is appearing for the defendant no.3. Mr. Varun Kedia, learned counsel, is appearing for the defendant no.6. Mr. H.L. Tiku, learned counsel, is appearing for the defendant no.16 through virtual mode.
The defendant no.16 has filed an application being GA/10/2023 praying for deletion of his name as defendant no.16 in the present suit.
Counsel for the plaintiff has filed affidavit-in-opposition in connection with GA/10/2023 after serving the copy to the learned counsel for the defendant no.16. Let the same be kept with the record.
Let affidavit in reply be filed within two weeks. Let the matter appear on 9th February, 2024 at 2:00 p.m. for hearing of GA/10/2023.
(KRISHNA RAO, J.) RS