Section 16 in Bihar Excise (Mahua Flowers) Rules, 2006
16. Application for transport permit.
- Any person desiring to transport Mahua flowers shall make an application to the Collector or Excise Officer of the district for a permit to transport Mahua flowers. The application shall contain the following particulars namely.(a)the name and address of the applicant;(b)the number of the licence for possession or sale, as the case may be, of Mahua flowers held by the applicant;(c)the quantity of Mahua flowers to be transported;(d)the place from and to which the Mahua flowers are to be transported;(e)the route by which the Mahua flowers will be transported;(f)the name and address of the person from whose premises Mahua flowers will be removed;(g)the number of licence held by the vendor;(h)the period for which the permit is required to be valid.
