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[Cites 0, Cited by 0] [Section 63(3)] [Section 63] [Entire Act]

NCT Delhi - Subsection

Section 63(3)(e) in Delhi Sales Tax Act, 1975

(e)of any such particulars by any public servant where the disclosure is occasioned by the lawful exercise by him of his powers under the Indian Stamp Act, 1899 (2 of 1899), to impound an insufficiently stamped document; or