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Kerala High Court

State Of Kerala vs M/S.Zoom Develolpers Pvt.Ltd on 10 December, 2008

Bench: H.L.Dattu, A.K.Basheer

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

RP.No. 1329 of 2008(A)



1. STATE OF KERALA
                      ...  Petitioner

                        Vs

1. M/S.ZOOM DEVELOLPERS PVT.LTD,AND 4 ORS
                       ...       Respondent

                For Petitioner  :GOVERNMENT PLEADER

                For Respondent  : No Appearance

The Hon'ble the Chief Justice MR.H.L.DATTU
The Hon'ble MR. Justice A.K.BASHEER

 Dated :10/12/2008

 O R D E R
                H.L.DATTU, C.J. & A.K.BASHEER , J.
               -------------------------------------------------------
              R.P.No.1329 of 2008 in W.A.No.1460 of 2008
               -------------------------------------------------------
                Dated, this the 10th day of December, 2008

                                   O R D E R

H.L.Dattu, C.J.

Learned Advocate General would tell us that, there are certain errors, both on facts and on law, in our order dated 4.12.2008.

2. By this Review Petition, the State Government intends to re-argue the matter once over again by pointing out the so-called errors said to have been committed by us in the course of our judgment. This, in our opinion, is impermissible in law. Therefore, we decline to entertain this Review Petition. Accordingly, it is rejected Ordered accordingly.

(H.L.DATTU) CHIEF JUSTICE (A.K.BASHEER) JUDGE MS