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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 8(1)(c) in The Dadra and Nagar Haveli Real Estate (Regulation and Development) (General) Rules, 2016

(c)name, address, contact details and photograph of the real estate agent, if it is an individual and the name, address, contact details and photograph of the partners, directors etc. in case of other entities;