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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(2)(ii) in The U.P. Document Writers Licensing Rules, 1977

(ii)The licensees shall not charge fees for writing and/or drafting of documents, application, etc. in excess of what is laid down in Rule 10 of the U.P. Document Writers Licensing Rules, 1977, a copy of which shall be kept by him and shown to the parties if demanded.