Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Assam - Subsection

Section 38(2)(a) in Guwahati Metropolitan Development Authority Act, 1985

(a)to form a final plot by reconstructing of existing plot by alternation of the boundaries of the existing plot, if necessary;