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State of Haryana - Section

Section 85 in The Haryana Canal and Drainage Rules, 1976

85. Apportionment of dues among joint ownership. [Section 50].

- If any land in respect of which the cost is to be recovered, is owned by more than one person, the Divisional Canal Officer, on receipt of application from any one of the owners will distribute the total amongst all owners according to their shares in the said lands as per revenue records.