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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1)(i) in Karnataka Right of Children to Free and Compulsory Education Rules, 2012

(i)DIET means the District Institute of Education and Training. which is set up in the district as an institution for providing academic support for education and training of teachers;