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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(2) in The Rajasthan Water (Prevention and Control of Pollution) Rules, 1975

(2)The Chairman shall, upon the written request of not less than five members of the Board or upon a direction of the State Government call a special meeting of the Board.