Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 28 in The Jharkhand State Agricultural University Act, 2000 28. Training. - A University shall aid and assist State Government Officers, extension officers and farmers of the region to provide training in improved practices in agriculture.
