Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80(5)] [Section 80] [Entire Act] Securities And Exchange Board Of India - Subsection Section 80(5)(iii) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001 (iii)a list of documents by which and list of witnesses by whom the articles of charge are proposed to be substantiated;