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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Assam - Subsection

Section 57(b) in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Rules, 1960

(b)No forest produce in transit taken to a revenue station shall be moved within such station between sunset and sunrise the without the permission of the officer in charge of the revenue station nor shall such forest produce be moved away from the revenue station until a transit pass as prescribed in these rules has been issued by him.