Gujarat High Court
The Commissioner Of Income Tax-I vs M/S.Backbone Enterprise ... on 11 July, 2011
Author: Akil Kureshi
Bench: Akil Kureshi, Sonia Gokani
O/TAXAP/1289/2010 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL No 1289 of 2010
With
TAX APPEAL No 1290 of 2010
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THE COMMISSIONER OF INCOME TAX-I....Appellant(s)
Versus
M/s.Backbone Enterprise Ltd.....Opponent(s)
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Appearance:
MR MR BHATT, SR. ADV. WITH MRS MAUNA BHATT, for the appellant.
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CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
and
HONOURABLE MS JUSTICE SONIA GOKANI
Date : 14/06/2011
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) Counsel for the Revenue submitted that similar issue in case of this very assessee for the previous year is being considered by this Court in Tax Appeal No.1493 of 2009 in which notice for final disposal is issued.
In the present appeals also, issue notice of final disposal returnable on 20th June 2011.
Direct service.
(Akil Kureshi, J.)
(Ms.Sonia Gokani, J.)
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O/TAXAP/1289/2010 ORDER
(vjn)
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TAXAP/1289/2010 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD TAX APPEAL No. 1289 of 2010 ========================================================= THE COMMISSIONER OF INCOME TAX-I - Appellant(s) Versus M/S BACKBONE ENTERPRISE LIMITED - Opponent(s) ========================================================= Appearance :
MR MANISH BHATT, SR ADVOCATE WITH MR NIKUNT RAVAL for Appellant(s) :
1, MR SAURABH N SOPARKAR WITH MRS SWATI SOPARKAR WITH MRS BHOOMI THAKORE for Opponent(s) : 1, ========================================================= CORAM : HONOURABLE MR.JUSTICE AKIL KURESHI and HONOURABLE MS JUSTICE SONIA GOKANI Date : 11/07/2011 ORAL ORDER (Per : HONOURABLE MR.JUSTICE AKIL KURESHI) Tax Appeal is admitted for consideration of following question of law:
"(A) Whether the Appellate Tribunal is right in law and on facts in deleting the disallowance of Rs.27,79,792/ out of claim made u/s.80IA in respect of profit derived from M/s. Gujarat Urban Development Corporation being a non statutory body?"
(Akil Kureshi,J.) (Ms. Sonia Gokani,J.) (raghu) HC-NIC Page 3 of 3 Created On Wed Jul 20 02:15:37 IST 2016 3 of 3