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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Kerala - Subsection

Section 26(4) in Kannur University Act, 1996

(4)Members of the Academic Council, other than the members specified in clauses (a ) to (i) of sub-section (3), shall hold office for a term of four years from the date of constitution of the Council:Provided that a person who has become a member of the Academic Council in the capacity of a post-graduate student shall cease to hold office on his ceasing to be a postgraduate student.