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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1) in The Rajasthan Civil Services (Joining Time) Rules, 1981

(1)Joining time shall be granted to a Government servant on transfer in public interest to enable him to join the new post either or the same or a new station. No joining time is admissible in case of temporary transfer for a period not exceeding 180 days. Only the actual transit time, as admissible in case of journey on tour, may be allowed.[Note: - Government servants who are transferred at their own request and not in public interest may be permitted to avail gazetted holiday (s) including Sunday if falling between the period immediately after relinquishing the charge of the old post and before assuming the charge of the new post.] [Added vide Notification No. F.1(6) F.D.(Gr.2)/81, dated 24.1.1986 (RSR 5/86).]