Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 12] [Entire Act] State of Kerala - Subsection Section 12(2) in Kerala Sports Act, 2000 (2)The President may whenever be deems fit convene a special meeting of the District Sports Council for the conduct of urgent business to be performed.
