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[Cites 0, Cited by 2] [Section 104(2)] [Section 104] [Entire Act]

State of Rajasthan - Subsection

Section 104(2)(h) in Rajasthan Co-operative Societies Act, 2001

(h)an order made by the Registrar under section 100, - may, within ninety days from the date of order or decision, appeal to the authority specified under sub-section (1).